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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(6)(a) in The Bengal Development Act, 1935

(a)[ in respect of the Mayurakshi Reservoir Project, including the Bakreswar Canal, shall not exceed ten rupees per acre;] [Clause (a) substituted by W.B. Act 24 of 1954.]