Telangana High Court
The Ap Transco Apseb 3 Ors vs Smt.Marampalli Gangamma 2 Ors on 18 June, 2018
THE HON'BLE SRI JUSTICE A.SHANKAR NARAYANA
CIVIL MISCELLANEOUS APPEAL No.877 OF 2009
JUDGMENT:
Since there was no representation for the appellants on 13.06.2018, Registry was directed to list the present appeal under the caption 'for dismissal'.
Today also, there is no representation for the appellants. Hence, the present Civil Miscellaneous Appeal is dismissed for non-prosecution.
Miscellaneous petitions, if any pending in the present appeal, stand closed. No order as to costs.
__________________________________ JUSTICE A.SHANKAR NARAYANA Dt: 18.06.2018 vv