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Telangana High Court

The Ap Transco Apseb 3 Ors vs Smt.Marampalli Gangamma 2 Ors on 18 June, 2018

     THE HON'BLE SRI JUSTICE A.SHANKAR NARAYANA

       CIVIL MISCELLANEOUS APPEAL No.877 OF 2009

JUDGMENT:

Since there was no representation for the appellants on 13.06.2018, Registry was directed to list the present appeal under the caption 'for dismissal'.

Today also, there is no representation for the appellants. Hence, the present Civil Miscellaneous Appeal is dismissed for non-prosecution.

Miscellaneous petitions, if any pending in the present appeal, stand closed. No order as to costs.

__________________________________ JUSTICE A.SHANKAR NARAYANA Dt: 18.06.2018 vv