Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Telangana - Subsection Section 20(b) in Telangana Irrigation Act, 1357 F. (b)in case and so long as any water-course by which water is supplied is not maintained in such good condition as to stop the waste of water;
