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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(1)(xiv) in Telangana Intermediate Education Act, 1971

(xiv)to acquire, hold and dispose of property, both movable and immovable, for the purposes of the Board and to enter into agreements therefor;