Section 7(2)(r) in Indian Tramways Act, 1886

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(r) in Indian Tramways Act, 1886

(r)the performance by the [Government] [Substituted 'Local Government' by the A.O. 1937.] or by the local authority or road-authority of any work required by the Act or the order to be done by the promoter; and

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Union of India - Subsection

Section 7(2)(r) in Indian Tramways Act, 1886