Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Odisha - Subsection Section 23(2)(b) in The Orissa Civil Services (Classification, Control & Appeal) Rules, 1962 (b)reverting to a lower service grade or a post a Government servant officiating in a higher service, grade or post, otherwise than as a penalty;