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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 10(1) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(1)An employee directly appointed in any of the specified scales of pay [***] [Omitted 'or promoted to one grade/scale to another' by Notification No. SEBI/LAD-NRO/GN/2018/29, dated 13.8.2018.] shall be on probation for a period of [two] [Substituted 'one' by Notification No. SEBI/LAD-NRO/GN/2018/29, dated 13.8.2018.] year.