Section 48(48)(i) in The Railway Protection Force Rules, 1987

[Cites 0, Cited by 0] [Section 48(48)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(48)(i) in The Railway Protection Force Rules, 1987

(i)must be above the age of 18 tears but below the age of [25 years] [ Substituted by G.S.R. 374, dated 24-7-1992 (w.e.f. 8-8-1992).] on thedate of notification of recruitment, and

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Union of India - Subsection

Section 48(48)(i) in The Railway Protection Force Rules, 1987