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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

(2)The provisions of section 100 of the Code of Criminal Procedure, 1973 (Central Act No. 2 of 1974) relating to search the seizure shall, so far as may be, apply to searches and seizure made under this Order.