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[Cites 0, Cited by 0] [Section 80] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 80(6) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(6)Where the Competent Authority itself inquires or appoints an inquiring authority for holding an inquiry, it may, by an order, appoint an officer to be known as the "Presenting Officer" to present on its behalf the case in support of the articles of charge.