Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(b) in The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

(b)the High Court of Judicature at Allahabad shall, as from that day, have no jurisdiction in respect of the said territories.