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Himachal Pradesh High Court

Harmohini vs . State Of H.P. & Ors. on 17 August, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Harmohini Vs. State of H.P. & Ors.

.

CWPOA No. 6606/2019

17.08.2022 Present: None for the petitioner.

Mr. Gaurav Sharma, Dy. AG, for respondents No. 1 to 3/State.

No one has put in appearance on behalf of the petitioner, however, in the interest of justice, list after eight weeks. r (Chander Bhusan Barowalia) Judge 17th August, 2022 (raman) ::: Downloaded on - 18/08/2022 20:02:11 :::CIS