Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Haryana - Subsection

Section 19(2)(h) in The Haryana Board of School Education Act, 1969

(h)the measures to promote intellectual, physical, moral and social welfare of students in recognised institutions and the conditions of their residence and discipline :