Section 11B(11) in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962
(11)[ that the upper age limit for persons serving in connection with the affairs of panchayat Samitis and zila parishads in substantive capacity for the posts in subordinate services, shall be 40 years.] [Added by F. 7(8)DOP/A-II/74, 18-12-89.]
