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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(c) in Uttar Pradesh State Emblem (Prohibition of Improper Use) Act, 2019

(c)to restrict the display of emblem on vehicles of constitutional authorities, foreign dignitaries, Ministers of the State Governments;