Supreme Court - Daily Orders
Association Of Karvy Investors vs Union Of India on 8 April, 2021
Bench: Rohinton Fali Nariman, B.R. Gavai, Hrishikesh Roy
ITEM NO.802 Court 3 (Video Conferencing) SECTION X
(MENTIONING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 48/2020
ASSOCIATION OF KARVY INVESTORS Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 08-04-2021 This petition was orally MENTIONED today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Parties: Mr. Himanshu Chaubey, AOR (Mentioned by)
Mr. Ashwarya Sinha, AOR
Mrs. Anil Katiyar, AOR
Mr. Anup Jain, AOR
Ms. Manisha Ambwani, AOR
Mr. Shashibhushan P. Adgaonkar, AOR
Mr. Alok Tripathi, AOR
Mr. Mahfooz Ahsan Nazki, AOR
UPON being MENTIONED the Court made the following
O R D E R
List in the month of July, 2021.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2021.04.08 15:42:15 IST Reason: