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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Odisha - Subsection

Section 62(2)(b) in The Orissa Co-operative Societies Act, 1962

(b)a verification of the balances at the credit of the depositors and creditors and of the amounts due from the debtors of the Society;