Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(2) in The Punjab Primary Education Act, 1960 (2)If any person fails to furnish the information as required by sub- section (4) of section 9, he shall be punishable with fine which may extend to twenty-five rupees.
