Chattisgarh High Court
Bhagwanteen Bai vs Union Of India on 10 February, 2022
Author: P. Sam Koshy
Bench: P. Sam Koshy
1
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPC No. 748 of 2022
1. Bhagwanteen Bai D/o Darbar Singh Aged About 37 Years (Serial No. 66 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
2. Sant Kumar S/o Indlal, Aged About 76 Years (Serial No. 498 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
3. Hem Singh S/o Kalyan Singh Aged About 33 Years (Serial No. 187 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
4. Punni Lal, S/o Chandra Lal Aged About 49 Years (Serial No. 391 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
5. Jan Singh S/o Baisakhu, Aged About 68 Years (Serial No. 220 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
6. Shiv Singh, S/o Anjor Singh, Aged About 63 Years (Serial No. 546 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
7. Radhe Singh S/o Anjor Singh, Aged About 50 Years (Serial No. 394 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
8. Rajendrapuri, S/o Grahan, Aged About 53 Years (Serial No. 659 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
9. Naresh, S/o Sunder, Aged About 53 Years (Serial No. 653 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
10. Balram Singh, S/o Shivprasad, Aged About 45 Years (Serial No. 52
Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
11. Bhola Singh, S/o Shiv Singh Aged About 33 Years (Serial No. 71 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
12. Bhagwat Singh, S/o Jan Singh Aged About 35 Years (Serial No. 65
Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
13. Fulbai, W/o Kailashpuri, Aged About 53 Years (Serial No. 667 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
14. Kanhaiya, S/o Ran Singh, Aged About 40 Years (Serial No. 664 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
2
15. Sanjay Kumar S/o Hori Lal, Aged About 27 Years (Serial No. 493 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
16. Horisingh S/o Dular Singh, Aged About 62 Years (Serial No. 191 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
17. Dhan Bai, W/o Hori Lal Aged About 57 Years (Serial No. 123 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
18. Kanhaya Ram, S/o Panch Ram, Aged About 50 Years (Serial No.
240 Of Compensation Chart) Resident Of Village Kartala Tahsil Pali,
District - Korba Chhattisgarh., District : Korba, Chhattisgarh
19. Prem Singh, S/o Shiv Singh, Aged About 38 Years (Serial No. 389
Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
20. Sumer Singh, S/o Patthar Singh, Aged About 62 Years (Serial No.
575 Of Compensation Chart) Resident Of Village Kartala Tahsil Pali,
District - Korba Chhattisgarh., District : Korba, Chhattisgarh
21. Man Kunwar, D/o Raghuveer, Aged About 33 Years (Serial No. 298
Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
22. Chittar Singh S/o Tiharu Ram, Aged About 52 Years (Serial No. 107
Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
23. Anita, D/o Udral Singh, Aged About 21 Years (Serial No. 681 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
24. Ispal Singh S/o Anjor Singh, Aged About 68 Years (Serial No. 208 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
25. Neel Kumar, S/o Shivraj, Aged About 53 Years (Serial No. 318 Of
Compensation Chart) (In The Compensation Chart Petitioners Mothers
Name Is Mentioned She Is Dead After Her Death He Is The Legall
Successor) Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
26. Rambhawan, S/o Ind Lal, Aged About 42 Years (Serial No. 432 Of
Compensation Chart) (In The Compensation Chart Name Is Wrongly
Mentioned) Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
27. Alok Kumar, S/o Ravindra, Aged About 32 Years (Serial No. 7 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
28. Dhirsai, S/o Ramdin, Aged About 68 Years (Serial No. 132 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
29. Teej Ram, S/o Shyam Lal, Aged About 46 Years (Serial No. 599 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
3
30. Ramprakash, S/o Ramdin, Aged About 51 Years (Serial No. 454 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
31. Sonsai, S/o Etawari, Aged About 68 Years (Serial No. 562 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
32. Tribhun Singh, S/o Ind Lal, Aged About 37 Years (Serial No. 610 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
33. Ramkumar S/o Ind Lal, Aged About 48 Years (Serial No. 432 Of
Compensation Chart) (In The Compensation Chart Petitioners Name Is
Wrongly Mentioned) Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
34. Ramphal S/o Ind Lal Aged About 45 Years (Serial No. 453 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
35. Bajarhin, W/o Jhariram, Aged About 68 Years (Serial No. 669 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
36. Sant Bai D/o Bhatwat, Aged About 30 Years (Serial No. 496 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
37. Than Singh, S/o Amrit Lal, Aged About 66 Years (Serial No. 600 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
38. Panchram, S/o Bohit Ram, Aged About 59 Years (Serial No. 368 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
39. Darshan Bai, Wd/o Raghubir, Aged About 58 Years (Serial No. 398
Of Compensation Chart) (In The Compensation Chart Petitioners Husband
Name Is Mentioned After His Dead Petitioner Is The Legal Successor)
Resident Of Village Kartala Tahsil Pali, District - Korba Chhattisgarh.,
District : Korba, Chhattisgarh
40. Ganesh Singh S/o Surajdin, Aged About 68 Years (Serial No. 155 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
41. Suna Ram S/o Sant Ram, Aged About 39 Years (Serial No. 577 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
42. Harikrishna, S/o Sahettar, Aged About 49 Years (Serial No. 181 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
43. Rameshwar Singh, S/o Milapsingh, Aged About 52 Years (Serial No.
438 Of Compensation Chart) Resident Of Village Kartala Tahsil Pali,
District - Korba Chhattisgarh., District : Korba, Chhattisgarh
44. Rajkumar, S/o Rameshversingh, Aged About 34 Years (Serial No.
446 Of Compensation Chart) (In The Compensation Chart Petitioners
Name Is Wrongly Mentioned) Resident Of Village Kartala Tahsil Pali,
District - Korba Chhattisgarh., District : Korba, Chhattisgarh
4
45. Kunjram, S/o Chandan Singh, Aged About 56 Years (Serial No. 258
Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
46. Sukhmati, Wd/o Late Bali Singh, Aged About 30 Years (Serial No. 48
Of Compensation Chart) (In The Compensation Chart Petitioners Husband
Name Is Mentioned He Is Dead After His Death Petitioner Is The Legal
Successor) Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
47. Bundlal, S/o Late Sadaram, Aged About 50 Years (Serial No. 472 Of
Compensation Chart) (In The Compensation Chart Petitioners Father
Name Is Mentioned He Is Dead After His Death Petitioner Is The Legal
Successor) Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
48. Jhul Bai, W/o Sukh Das, Aged About 48 Years (Serial No. 229 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
49. Sahas Ram, S/o Mangalu, Aged About 70 Years (Serial No. 476 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
50. Laxman Singh, S/o Sahasram, Aged About 47 Years (Serial No. 272
Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
51. Manish Kumar, S/o Shivnarayan, Aged About 34 Years (Serial No.
309 Of Compensation Chart) Resident Of Village Kartala Tahsil Pali,
District - Korba Chhattisgarh., District : Korba, Chhattisgarh
52. Shivbhagat, S/o Shivdayal, Aged About 58 Years (Serial No. 549 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
53. Urmila Bai, D/o Jan Singh, Aged About 36 Years (Serial No. 615 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
54. Shivnarayan Singh, S/o Shivdayal, Aged About 59 Years (Serial No.
552 Of Compensation Chart) Resident Of Village Kartala Tahsil Pali,
District - Korba Chhattisgarh., District : Korba, Chhattisgarh
55. Hirish Kumar, S/o Shivcharan, Aged About 40 Years (Serial No. 190
Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
56. Ashlesh Singh S/o Ganga Singh, Aged About 49 Years (Serial No.
31 Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District
- Korba Chhattisgarh., District : Korba, Chhattisgarh
57. Sahodra Bai, Wd/o Govind Singh, Aged About 47 Years (Serial No.
173 Of Compensation Chart) (In The Compensation Chart Petitioners
Husband Name Is Mentioned He Is Dead After His Death Petitioner Is The
Legal Successor.) Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
58. Shiv Prasad, S/o Dasaru, Aged About 70 Years (Serial No. 542 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
5
59. Budhribai, W/o Kriparam, Aged About 65 Years (Serial No. 80 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
60. Baisakha, D/o Ramprasad, Aged About 37 Years (Serial No. 45 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
61. Padma, D/o Late Anant Singh, Aged About 43 Years (Serial No. 15
Of Compensation Chart) In The Compensation Chart Petitioners Fathers
Name Is Mentioned He Is Dead After His Death Petitioner Is The Legal
Successor. Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
62. Jaishri Bai W/o Harish, Aged About 38 Years (Serial No. 218 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
63. Sarojmati, D/o Ramcharan, Aged About 36 Years (Serial No. 516 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
64. Sunil Kumar, S/o Basant, Aged About 27 Years (Serial No. 582 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
65. Punwasa, Wd/o Late Sonau Ram, Aged About 73 Years (Serial No.
561 Of Compensation Chart) In The Compensation Chart Petitioners
Husband Name Is Mentioned He Is Dead After His Death Petitione Is The
Legal Successor. Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
66. Shiv Kumar, S/o Itwar Singh, Aged About 49 Years (Serial No. 540
Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
67. Shakharam, S/o Kriparam, Aged About 53 Years (Serial No. 654 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
68. Satlal, S/o Tilaram, Aged About 36 Years (Serial No. 504 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
69. Chama Ru Singh, S/o Ram Singh, Aged About 60 Years (Serial No.
92 Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District
- Korba Chhattisgarh., District : Korba, Chhattisgarh
70. Sugandh Singh S/o Shivdayal Aged About 54 Years (Serial No. 567
Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
71. Shiv Charan S/o Shivdayal, Aged About 74 Years (Serial No. 537 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
72. Ramayan, Wd/o Late Tiharu Ram, Aged About 57 Years (Serial No.
602 Of Compensation Chart) In The Compensation Chart Petitioners
Husband Name Is Mentioned He Is Dead After His Death Petitioner Is The
Legal Successor. Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
6
73. Bund Kunwar, Wd/o Late Chittar Singh, Aged About 43 Years (Serial
No. 106 Of Compensation Chart) Resident Of Village Kartala Tahsil Pali,
District - Korba Chhattisgarh., District : Korba, Chhattisgarh
74. Kejau, S/o Dular, Aged About 54 Years (Serial No. 246 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
75. Gangamati, D/o Ramcharan, Aged About 35 Years (Serial No. 159
Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
76. Ramkumar, S/o Shivcharan, Aged About 37 Years (Serial No. 447 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
77. Ramkumar, S/o Beer Singh, Aged About 31 Years (Serial No. 445 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
78. Ramlal, S/o Ispal Singh Aged About 35 Years (Serial No. 424 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
79. Rajeshvery, D/o Rameshvar Singh, Aged About 25 Years (Serial No.
409 Of Compensation Chart) Resident Of Village Kartala Tahsil Pali,
District - Korba Chhattisgarh., District : Korba, Chhattisgarh
80. Lagan, S/o Sukharu, Aged About 62 Years (Serial No. 259 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
81. Laxminaran, S/o Ramcharan, Aged About 37 Years (Serial No. 279
Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
82. Sarojani, W/o Ved Ram, Aged About 47 Years (Serial No. 515 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
83. Ashish S/o Late Lakhan Singh, Aged About 20 Years (Serial No. 262
Of Compensation Chart) In The Compensation Chart Petitioners Father
Name Is Mentioned He Is Dead After His Death Petitioner Is The Legal
Successor. Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
84. Surendra Singh, S/o Sita Ram, Aged About 47 Years (Serial No. 592
Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
85. Amrit Bai, Wd/o Late Kuber Singh Aged About 56 Years (Serial No.
668 Of Compensation Chart) In The Compensation Chart Petitioners
Husband Name Is Mentioned He Is Dead After His Death Petitioner Is The
Legal Successor. Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
86. Harihar S/o Late Sarvan Singh, Aged About 40 Years (Serial No. 519
Of Compensation Chart) In The Compensation Chart Petitioners Father
Name Is Mentioned He Is Dead After His Death Petitioner Is The Legal
Successor. Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
7
87. Manik Das, S/o Asithar Das, Aged About 33 Years (Serial No. 307 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
88. Gangaram, S/o Late Ram Prasad, Aged About 37 Years (Serial No.
425 Of Compensation Chart) In The Compensation Chart Petitioners
Father Name Is Mentioned He Is Dead After His Death Petitioner Is The
Legal Successor. Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
89. Ishwar Singh, S/o Tiharu, Aged About 46 Years (Serial No. 665 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
90. Mohit S/o Late Chandan Singh Aged About 57 Years (Serial No. 93
Of Compensation Chart) In The Compensation Chart Petitioners Father
Name Is Mentioned He Is Dead After His Death Petitioner Is The Legal
Successor. Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
91. Vijay Kumar, S/o Baisakhu, Aged About 32 Years (Serial No. 622 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
92. Ratan Singh, S/o Prem Singh, Aged About 73 Years (Serial No. 464
Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
93. Ramkunwar, Wd/o Late Baisakhu, Aged About 48 Years (Serial No.
46 Of Compensation Chart) In The Compensation Chart Petitioners
Husband Name Is Mentioned He Is Dead After His Death Petitioner Is The
Legal Successor. Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
94. Firatu Singh, S/o Dhir Sai, Aged About 61 Years (Serial No. 638 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
95. Urmila, W/o Nem Singh, Aged About 48 Years (Serial No. 616 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
96. Tirithbai, Wd/o Lt. Amar Singh, Aged About 62 Years (Serial No. 8 Of
Compensation Chart) In The Compensation Chart Petitioners Husband
Name Is Mentioned He Is Dead After His Death Petitioner Is The Legal
Successor. Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
97. Rama Bai, Wd/o Late Lakhan Singh, Aged About 50 Years (Serial
No. 641 Of Compensation Chart) Resident Of Village Kartala Tahsil Pali,
District - Korba Chhattisgarh., District : Korba, Chhattisgarh
98. Sita Bai, Wd/o Shivcharan, Aged About 68 Years (Serial No. 558 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
99. Ishwari, D/o Shivcharan, Aged About 33 Years (Serial No. 207 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
100. Amrit Singh, S/o Jan Singh, Aged About 28 Years (Serial No. 13 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
8
101. Vimala Bai W/o Ramkumar, Aged About 39 Years (Serial No. 628 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
102. Tihar Singh, S/o Pati Ram Aged About 57 Years (Serial No. 672 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
103. Manbodh S/o Jag Singh Aged About 50 Years (Serial No. 300 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
104. Manrakhan S/o Lagan Singh Aged About 34 Years (Serial No. 314
Of Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
105. Tirith Ram S/o Veer Singh Aged About 39 Years (Serial No. 608 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
106. Tijkunar W/o Lagan Singh Aged About 48 Years (Serial No. 603 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
107. Manharan Singh S/o Lagan Singh Aged About 29 Years (Serial No.
305 Of Compensation Chart) Resident Of Village Kartala Tahsil Pali,
District - Korba Chhattisgarh., District : Korba, Chhattisgarh
108. Nirmala Wd/o Darbar Singh Aged About 37 Years (Serial No. 110 Of
Compensation Chart) In The Compensation Chart Petitioners Husband
Name Is Mentioned He Is Dead After His Death Petitioner Is The Legal
Successor. Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
109. Gopal Ram S/o Sonau Ram Aged About 50 Years (Serial No. 656 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
110. Suresh S/o Sunder Aged About 50 Years (Serial No. 652 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
111. Laxman S/o Ghasi Ram Aged About 39 Years (Serial No. 270 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
112. Kumari Amrit D/o Late Chandrapal Aged About 21 Years (Serial No.
98 Of Compensation Chart) In The Compensation Chart Petitioners Father
Name Is Mentioned He Is Dead After His Death Petitioner Is The Legal
Successor. Resident Of Village Kartala Tahsil Pali, District - Korba
Chhattisgarh., District : Korba, Chhattisgarh
113. Leela Bai W/o Sohit Ram Aged About 51 Years (Serial No. 282 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
114. Basundhra D/o Fatte Singh Aged About 49 Years (Serial No. 56 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
115. Sampat Singh S/o Mukund Singh Aged About 80 Years (Serial No.
487 Of Compensation Chart) Resident Of Village Kartala Tahsil Pali,
District - Korba Chhattisgarh., District : Korba, Chhattisgarh
9
116. Umend Singh S/o Sampat Singh Aged About 52 Years (Serial No.
612 Of Compensation Chart) Resident Of Village Kartala Tahsil Pali,
District - Korba Chhattisgarh., District : Korba, Chhattisgarh
117. Dev Singh S/o Samar Singh Aged About 56 Years (Serial No. 116 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
118. Santoshi Bai D/o Dev Singh Aged About 41 Years (Serial No. 507 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
119. Motin Bai D/o Chetan Aged About 30 Years (Serial No. 345 Of
Compensation Chart) Resident Of Village Kartala Tahsil Pali, District -
Korba Chhattisgarh., District : Korba, Chhattisgarh
---- Petitioner
Versus
1. Union Of India Through Ministry Of Coal, Rajpath Area, Central Secretariat,
New Delhi 110001, District : New Delhi, Delhi
2. South Eastern Coalfields Limited Through Its Chairman-Cum-Managing
Director Seepat Road, Bilaspur Chhattisgarh., District : Bilaspur,
Chhattisgarh
3. General Manager Secl Korba Area District Korba Chhattisgarh., District :
Korba, Chhattisgarh
4. Area Finance Manager Secl Korba Area District Korba, District : Korba,
Chhattisgarh
5. Nodal Officer Land And Revenue Secl Korba Area Korba Chhattisgarh.,
District : Korba, Chhattisgarh
6. Collector Korba District Korba Chhattisgarh., District : Korba, Chhattisgarh
7. Sub Divisional Officer (Revenue) Cum Land Acquisition Officer Pali District
Korba Chhattisgarh., District : Korba, Chhattisgarh
---- Respondents
For Petitioner : Mr. Hariom Rai, Advocate For State : Mr. Chandresh Shrivastava, Addl. AG For Res No.1 : Mr. Tushar Dhar Diwan, Advocate For No.2 to 4 : Mr. Pankaj Agrawal, Advocate For Hon'ble Shri Justice P. Sam Koshy Order on Board 10/02/2022
1. Learned counsel appearing for the petitioners would submit that the petitioners' land has been acquired by the respondent No. 2- South Eastern Coal Fields Limited (SECL), under the provisions of Coal Bearing 10 Act(Acquisition and Development Act), 1957 (for short the "Act of 1957") in lieu of which neither compensation has been paid to the petitioners nor rehabilitation has been provided to them till date. The petitioners have also made representations before the competent authorities but it has not been considered and decided till date. He would further submit that respondents are not taking cognizance of the memo dated 04.08.2017 issued by Government of India in which certain clarifications have been issued.
2. I have heard learned counsel for the petitioners.
3. The prayer appears to be fair and reasonable and is accordingly allowed.
4. 4.Be that as it may, the respondents No. 2 & 3 are directed to consider and decide the petitioners' representations strictly in accordance with law within a period of three months from the date of receipt of certified copy of this order and the respondents are also directed to take cognizance of the memo dated 04.08.2017 issued by Government of India.
5. With the aforesaid directions, the writ petitions are accordingly disposed of. No order as to cost(s) Sd/-
(P. Sam Koshy) Judge Rohit