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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Andhra Pradesh - Subsection

Section 79(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(1)The bank reconciliation is an exercise which aims at reconciling the bank balance as shown in the Cash book of the municipality with the bank balance as per the Pass Book/Statement received from the bank.