Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in The Supreme Court Legal Services Committee Regulations, 1996

(1)The Chairman of the Committee shall be in overall charge of administration and implementation of the programmes of the Committee:Provided that the Chairman shall not directly concern any question as to grant or withdrawal of legal service to any person.