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[Cites 0, Cited by 0] [Section 236] [Entire Act]

Union of India - Subsection

Section 236(3) in The Coal Mines Regulations, 2011

(3)The tracer tubing shall be connected to pneumatic valve on each degasification hole. Which shall be activated (fail close) whenever pressure is lost in tracer tubing and also when the automatic control valves on the pipeline are actuated.