Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Odisha - Subsection

Section 71(1)(c) in The Orissa Grama Panchayats Act, 1964

(c)all public lamps, lamp posts and apparatus connected therewith or appertaining thereto; and