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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(c) in The U.P. Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1976

(c)persons who have ceased to be members of a service or holders of a post referred to in clause (a) or clause (b), in relation to their acts or omission while they were members of such service or holders of such post.