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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(4) in Bihar Registration Rules, 2008

(4)A certificate shall also be given on the CDs of the electronic records in the following manner: -----"This CD contains pdf files of document numbers..............to.........of vol no. - to - of book no...........for the year......... registered at S.R.O-----------------."