Gauhati High Court
The Union Of India And 4 Ors vs Satish Kumar on 29 March, 2023
Author: Chief Justice
Bench: Chief Justice
Page No.# 1/2
GAHC010057182023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) No.818 of 2023
In WP(C) No.7338/2021 (D/O)
1: THE UNION OF INDIA AND 4 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI-110011
2: THE CONTROLLER GENERAL OF DEFENCE ACCOUNTS (CGDA)
MINISTRY OF DEFENCE (FINANCE) SOUTH BLOCK GOVERNMENT OF
INDIA NEW DELHI PIN-110011
3: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (BR)
RING ROAD NARAINA DELHI PIN-110010
4: THE OFFICE OF THE CONTROLLER OF DEFENCE ACCOUNTS
RAJENDRA PATH PATNA BIHAR PIN-841219
5: THE OFFICE OF THE CONTROLLER OF DEFENCE ACCOUNTS (BR)
UDAYAN VIHAR NARANGI GUWAHATI ASSAM PIN-78117
VERSUS
SATISH KUMAR,
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI-110011
For the Applicants : Mr. R.K.D. Choudhury,
Deputy Solicitor General of India.
For the Respondent : Mr. A. Chakraborty, Advocate.
Page No.# 2/2
-B E F O R E -
HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE MITALI THAKURIA 29.03.2023 Mr. R.K.D. Choudhury, learned Deputy Solicitor General of India submits that he needs some time to seek instructions for appearance in this matter.
Time, as prayed for, is granted. List after 4(four) weeks.
JUDGE CHIEF JUSTICE Comparing Assistant