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Gauhati High Court

The Union Of India And 4 Ors vs Satish Kumar on 29 March, 2023

Author: Chief Justice

Bench: Chief Justice

                                                                   Page No.# 1/2

GAHC010057182023




                         THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil) No.818 of 2023
                                 In WP(C) No.7338/2021 (D/O)

            1: THE UNION OF INDIA AND 4 ORS
            REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
            MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI-110011

            2: THE CONTROLLER GENERAL OF DEFENCE ACCOUNTS (CGDA)
            MINISTRY OF DEFENCE (FINANCE) SOUTH BLOCK GOVERNMENT OF
            INDIA NEW DELHI PIN-110011

            3: THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (BR)
            RING ROAD NARAINA DELHI PIN-110010

            4: THE OFFICE OF THE CONTROLLER OF DEFENCE ACCOUNTS
            RAJENDRA PATH PATNA BIHAR PIN-841219

            5: THE OFFICE OF THE CONTROLLER OF DEFENCE ACCOUNTS (BR)
            UDAYAN VIHAR NARANGI GUWAHATI ASSAM PIN-78117

                        VERSUS

            SATISH KUMAR,
            REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
            MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI-110011



For the Applicants     : Mr. R.K.D. Choudhury,
                         Deputy Solicitor General of India.

For the Respondent     : Mr. A. Chakraborty, Advocate.

Page No.# 2/2

-B E F O R E -

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE MITALI THAKURIA 29.03.2023 Mr. R.K.D. Choudhury, learned Deputy Solicitor General of India submits that he needs some time to seek instructions for appearance in this matter.

Time, as prayed for, is granted. List after 4(four) weeks.

                        JUDGE                          CHIEF JUSTICE




Comparing Assistant