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State of Goa - Section

Section 19 in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982

19. Travel agent not to demand tip, etc.

- No travel agent shall demand any tip, gratuity, presents or commission other than that permissible under this Act from any persons engaging him or from any dealer selling notified article to any person or from any hotel-keeper in whose hotel such person resides or intends to reside.