Section 35(b) in The Andhra Pradesh (Telangana Area) District Police Act, 1329 F
(b)with regard to claims for compensation preferred under Section 14 determining the period within which, the manner in which, and the conditions under which they shall be preferred and the particulars which shall be stated in such claims and the mode in which they shall be verified and the nature of the inquiry which shall be made into or other action which shall be taken with regard to the same.
