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[Cites 0, Cited by 0] [Section 364] [Entire Act]

State of Rajasthan - Subsection

Section 364(b) in Rajasthan Land Revenue (Land Records) Rules, 1957

(b)On not less than one morning in each month the survey and map correction classes shall be watched while at work, by the Tehsildar or the Naib-Tehsildar. They should also frequently inspect the school and satisfy themselves that instructions, both in the school in the outdoor classes, are being given in accordance with the rules. When any one of them inspects the school, he should check the attendance roll and the stock of survey instruments and should note in the inspection book any defects that he may notice and submit the same to the Officer-in- charge of the school for orders.