Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(1)(i) in The Service Tax Rules, 1994

(i)the name, address and the registration number of such person;