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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(8) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017

(8)In case of any discrepancy is detected, the same may be intimated to SLDC within the said period. Subsequently, SLDC shall forthwith check and notify the mistake and take the corrective action within a week thereafter.