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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xxiv) in The Haryana New Mandi Townships Building Rules, 1967

(xxiv)"party wall" means a wall forming part of building and used or constructed to be used in any part of its height or length for the separation of adjoining buildings but does not include party compound walls;