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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(2) in The Orissa Veterinary Council Rules, 1997

(2)The President and the members of the Committees (other than the members of the State Council) shall, in addition to fees, to which he/she may be entitled to get under Sub-rule (1) above, be paid Travelling and Daily Allowance at the highest rate applicable to State Government employees of the First Grade.