Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87H] [Entire Act] State of Goa - Subsection Section 87H(2) in The Goa, Daman and Diu Public Health Act, 1985 (2)No Court inferior to that of the Judicial Magistrate of the First Class shall try offences under this Chapter.
