Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(g) in The Haryana Home Guards and Defence Services (State Service Class II) Rules, 1975

(g)"Deputy Commandant General and Deputy Director, Civil Defence" means Deputy Commandant General, Home Guards and Deputy Director, Civil Defence, Haryana.