Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 102 in The Calcutta Port Rules, 1943

102. Discharge of petroleum in bulk.

- Petroleum vessels shall discharge petroleum in bulk direct into tanks at the Petroleum Depot, Budge Budge, on behalf of importers who have installations at Budge Budge, or non-dangerous petroleum or heavy petroleum in bulk at the Petroleum Berth, Netaji Subhas Dock, on behalf of importers who have installations at Netaji Subhas Dock or heavy petroleum in bulk at the Petroleum Berth, Kidderpore Docks, on behalf or importers who have installations at Kiderpore Docks.