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State of Odisha - Section

Section 26 in The Orissa Marine Fishing Regulation Rules, 1983

26. Procedure for presentation to and disposal of appeal by the Appellate Board under Section 18 (4).

- Subject to the provisions of Section 18, the procedure laid down in Rule 25 shall mutatis mutandis apply to appeals preferred to the Appellate Board under Sub-section (4) of Section 18. ,