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State of Uttar Pradesh - Section

Section 16 in U.P. Information and Public Relations Department (Headquarter) Ministerial Service Rules, 1992

16. Procedure for direct recruitment to the posts mentioned in Rule 5 (v) of Category 'E'.

- Recruitment to the posts mentioned in Rule 5 (v), category 'E' shall be made in accordance with the procedure laid down in the Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975, as amended from time to time.