Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 531] [Entire Act] State of Odisha - Subsection Section 531(5) in Orissa Municipal Rules, 1953 (5)No residential buildings shall be less than 4 feet in height inclusive of plinth. No shop without mezzanine shall be less than 18 feet in height and no shop with mezzanine shall be less than 200 feet in height.
