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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1)(a) in The Salaries and Allowances of the Members of Jammu and Kashmir State Legislature Act, 1960

(a)Journey by Road. - [Road mileage by the shortest route at the rate of [Nine rupees per kilometer, unless the expenses on the propulsion of vehicle are met by the Government] [Substituted vide Act XVI of 1976.] per Km. between the usual place of residence of a member and the place where a session of either House of the State Legislative or a meeting of a committee is held or such other business is conducted provided the journey is not within the radius of eight miles of the place where either House of the State legislature meets or such other business is transacted.]