Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Haryana - Subsection Section 5(2) in Haryana Air (Prevention and Control of Pollution) Rules, 1983 (2)Every meeting shall be presided over by the Chairman and in his absence by any other member elected by the members present at the meeting for that purpose.
