Delhi High Court - Orders
Sh. Amit V Singh vs Registrar Of Cooperative Societies And ... on 15 February, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10492/2019
SH. AMIT V SINGH ..... Petitioner
Through: Mr. C.K. Bhatt and Mr. Sparsh
Chaudhary, Advocates.
versus
REGISTRAR OF COOPERATIVE SOCIETIES
AND ORS. ..... Respondents
Through: Ms. Arushi Gupta, Advocate on
behalf of Mr. Jawahar Raja, ASC,
GNCTD for R-1(RCS).
Mr. Vipul Pankaj Sanghi and Mr.
Prateek Vaish, Advocates for R3/
DCHFC.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 15.02.2023 Written submissions be filed by the counsel for the parties within four weeks.
List the matter for hearing on August 02, 2023.
V. KAMESWAR RAO, J MINI PUSHKARNA, J FEBRUARY 15, 2023/akc Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:21.02.2023 11:35:44