Section 27(2)(l) in The Legal Services Authorities Act, 1987

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Union of India - Subsection

Section 27(2)(l) in The Legal Services Authorities Act, 1987

(l)other matters under clause (e) of sub-section (1) of section 22;

(la)the other terms and conditions of appointment of the Chairman and other persons under sub-section (2) of section 22B;