Bombay High Court
Maha. Child Devp. Field Staff Asso., ... vs The Union Of India, New Delhi, Thr. Sect. ... on 16 August, 2017
Author: B. P. Dharmadhikari
Bench: B. P. Dharmadhikari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 951 OF 2016
Maha. Child Devp. Field Staff Asso., Nagpur, ....Petitioner
Thr Prest. Ms. Anvita B. Shrivastava
V/S
The Union Of India, New Delhi, Thr. Sect. ....Respondent
Ministry Of Women And Child Devp. Dept. And Others Neeta Jog Soniya Gajbhiye For Petitioner Copy Served To G.p./r-2 To 5 Mugdha R. Chandurkar For/r-1 For Respondent CORAM : B. P. DHARMADHIKARI & ARUN DIGAMBARRAO UPADHYE, JJ DATE : 16th August, 2017 P.C. :
S,O.to 4/9/17 at the request of AGP Mrs Mehta for state.
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