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Bombay High Court

Maha. Child Devp. Field Staff Asso., ... vs The Union Of India, New Delhi, Thr. Sect. ... on 16 August, 2017

Author: B. P. Dharmadhikari

Bench: B. P. Dharmadhikari

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 951 OF 2016

 Maha. Child Devp. Field Staff Asso., Nagpur,    ....Petitioner
 Thr Prest. Ms. Anvita B. Shrivastava
             V/S
 The Union Of India, New Delhi, Thr. Sect.    ....Respondent

Ministry Of Women And Child Devp. Dept. And Others Neeta Jog Soniya Gajbhiye For Petitioner Copy Served To G.p./r-2 To 5 Mugdha R. Chandurkar For/r-1 For Respondent CORAM : B. P. DHARMADHIKARI & ARUN DIGAMBARRAO UPADHYE, JJ DATE : 16th August, 2017 P.C. :

S,O.to 4/9/17 at the request of AGP Mrs Mehta for state.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 16/08/2017 ::: Downloaded on - 28/08/2018 16:14:08 :::