Section 289 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
289. notice, specify.
Duty of the corporation for handling different types of waste.-(1)Bio-medical waste:It shall be the duty of the Corporation, through an agency or by itselfto implement the provisions of the rules prescribed under this Act.(2)E-waste:It shall be the duty of the Corporation, through an agency toimplement the provisions of the rules prescribed under this Act.(3)Plastic waste:It shall be the duty of the Corporation to implement the provisions of
