Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 41 in The Punjab Agricultural Produce Markets (General) Rules, 1962 41. [-] [Omitted vide Notification No. 10/PA 23/61/S.43/Amd. (i) 63 dated 3.1.1963.]
