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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Telangana - Subsection

Section 18(2)(b) in Telangana Infectious Diseases Act, 1950

(b)enter upon such premises and take such steps as may be necessary for the purpose of destroying the rats, mice and other animals susceptible to plague infecting the same, after giving not less than twenty-four hours previous notice to such occupier or owner.