Bombay High Court
Fomento Resources Pvt. Ltd. , Through ... vs State Of Maharashtra, Through ... on 20 June, 2024
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-12
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1810 OF 2018
Fomento Resources Pvt. Ltd. , Through Its ....PETITIONER
Director And Anr.
V/S
State Of Maharashtra, Through Secretary And....RESPONDENT
Ors.
Ms. Ayushi Anandpara a/w Ms. Raksha Thakkar a/w Ms. Devanshi Sanghvi and Mr. Hamza Mir i/b Lexicon Law Partners for Petitioner Ms. S. D. Vyas, Addl. GP a/w Ms. P. N. Diwan, AGP for State. Mr. Ishwar Nankani a/w Mr. Huzefa Khokhawala i/b M/s. Nankani & Associates for Respondent No. 2. Ms. Taniya D.D'Souza a/w Mr. Vishesh Malviya i/b M/s. Rashmikant and Partners for Respondent No. 3.
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 20th June, 2024 P.C. :
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