Supreme Court - Daily Orders
State Bank Of India vs Ind Swift Ltd. . on 10 April, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.30 COURT NO.7 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10008/2017
(Arising out of impugned final judgment and order dated 21/12/2016
in CWP No. 39/2016 passed by the High Court Of Punjab & Haryana At
Chandigarh)
STATE BANK OF INDIA AND ANR. Petitioner(s)
VERSUS
IND SWIFT LTD. AND ORS. Respondent(s)
(with interim relief and office report)
Date : 10/04/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Sanjay Kapur, Adv.
Mr. Anmol Chandan, Adv.
Ms. Priyanka Das, Adv.
Ms. Shubhra Kapur, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(C) No. 8591 of 2016.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.04.15 11:36:02 IST Reason: