Delhi High Court - Orders
Rmn Infrastructure Limited vs Ircon International Limited on 25 March, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13339/2025 & CM APPLs. 54664-65/2025, 56343/2025 &
56348/2025
RMN INFRASTRUCTURE LIMITED .....Petitioner
Through: Mr. P. Mohith Rao, Mr. Eugene S
Philomene, Advs.
versus
IRCON INTERNATIONAL LIMITED .....Respondent
Through: Mr. Lakshay, Advocate.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 25.03.2026
1. At the request of learned counsel appearing for the petitioner, list on 11.08.2026.
2. In the meantime, learned counsel appearing for the respondent shall file the reply.
PURUSHAINDRA KUMAR KAURAV, J MARCH 25, 2026 tr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 22:17:49